Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 137 in Grama Panchayats Rules, 1968 137. All collections of revenue made by the tax collector or any other persons authorised in this behalf by granting receipt either in Form No. 27 or No. 5 shall be entered into the daily collection register (Form No. 28).
