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State of Rajasthan - Section

Section 6 in Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Rules, 1995

6. The transporter before loading of Bovine Animals shall verify. that the valid special permit has been issued for these animals under section 5 of the Act. failing which he shall be liable to be punished under section 8 of the Act.