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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in The Central Silk Board Silkworm Seed Regulations, 2010

(1)A seed cocoon producer shall possess a mulberry garden, disinfectable rearing house or rearing space and rearing appliances such as chawki rearing appliances, rearing trays, cleaning nets, shoot rearing racks or rearing stands and mountages.