Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] Bombay Presidency - Subsection Section 7(1)(d) in The Bombay Canal Rules, 1934 (d)any other person duly authorised by any of the persons mentioned in clauses (a), (b) and (c) to receive such supply.