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State of Odisha - Section

Section 12 in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960

12. Fresh number to be Painted on a licence when defaced.

- If during the continuance of a licence the number of a licensed cargo boat becomes so defaced as to be illegible, the Conservator shall cause a fresh number to be painted, for which a fee shall be payable in accordance with the scale prescribed by Appendix IV to these rules.