Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 51 in The Bombay Dentists Rules, 1951 51. The Executive Committee shall keep minutes of their proceedings which shall be dealt with according to the same procedure as that indicated in the foregoing rule for the minutes of the Council.
