Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(1)(k) in The Maharashtra Entertainments Duty Act, 1923

(k)[ for prescribing the terms and conditions for exemption of duty under sub-section (13A) of section 3.] [Clause (k) was inserted by Maharashtra 6 of 2013, Section 4 (w.e.f. 22-2-2013).]