Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Meghalaya - Subsection Section 13(1) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988 (1)The Member-Secretary shall be paid a monthly pay in the scale of pay approved by the Government on the recommendation of the Board.
