Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 146 in Assam Excise Rules, 1945 146. Power to regulate type and capacity of still, etc. - The type and capacity of the still and the number and capacity of the fermenting vessels shall be regulated by the Collector.
