Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Jammu-Kashmir - Subsection Section 14(3) in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018 (3)the applicants shall be kept informed at all stages of processing of applications by way of Short Message Service (SMS) or email or both ;
