Bombay High Court
Deshmukh Enterprises Thr. Promoter D S ... vs Paramount Park D Tenant Co-Op Housing ... on 12 June, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-60
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 12575 OF 2022
Deshmukh Enterprises Thr. Promoter D S ....PETITIONER
Deshmukh
V/S
Paramount Park D Tenant Co-op Housing ....RESPONDENT
Society Ltd 1) Thingranjan Ayyar And Ors CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 12th June, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 10/07/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 13/06/2023 ::: Downloaded on - 13/06/2023 16:35:41 :::