Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(4) in West Bengal Trees (Protection and Conservation in Non-Forest Areas) Act, 2006 (4)The proceedings before the appellate authority shall be completed within a period of one month from the date of preferring appeal under sub-section (2).
