Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 3 in The Himachal Pradesh Excise Act, 2011 3. Country liquor and foreign liquor. - The State Government may by notification declare what, for the purpose of this Act, shall be deemed to be country liquor and foreign liquor.
