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[Cites 0, Cited by 7] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(b) in The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992

(b)all amounts due from the person so notified by the Custodian to any bank or financial institution or mutual fund;