Bombay High Court
The Bombay Dyeng And Manufacturing Co. ... vs The Monitoring Committee And 3 Ors on 24 January, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2368 OF 2013
Sarva Shramik Sanghatana (kokan Vibhag) ....Petitioner
V/S
Brihanmumbai Municipal Corporation For ....Respondent
Greater Mumbai WITH WRIT PETITION NO. 977 OF 2010 The Bombay Dyeng And Manufacturing Co. Ltd. ....Petitioner V/S The Monitoring Committee And 3 Ors. ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 272 OF 2013 In WRIT PETITION 977 OF 2010 The Bombay Dyeng And Manufacturing Co. ....Petitioner Ltd., Applicant V/S The Monitoring Committee And 3 Ors. ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 271 OF 2013 In WRIT PETITION 977 OF 2010 The Bombay Dyeng And Manufacturing Co. ....Petitioner Ltd., Applicant V/S Page 1/3 ::: Uploaded on - 24/01/2019 ::: Downloaded on - 25/01/2019 04:08:14 ::: The Monitoring Committee And 3 Ors. ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 273 OF 2013 In WRIT PETITION 977 OF 2010 The Bombay Dyeng And Manufacturing Co. ....Petitioner Ltd., Applicant V/S The Monitoring Committee And 3 Ors. ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 149 OF 2013 In WRIT PETITION 2591 OF 2009 College Of Physicians And Surgeons Of Bombay ....Petitioner V/S Union Of India And 2 Ors. ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 275 OF 2013 In WRIT PETITION 977 OF 2010 The Bombay Dyeng And Manufacturing Co. Ltd. ....Petitioner V/S Girni Kamgar Sangharsh Samiti, Applicant/the ....Respondent Monitoring Committee And 3 Ors.
WITH NOTICE OF MOTION (WRIT PETITION) NO. 276 OF 2013 In WRIT PETITION 977 OF 2010 Page 2/3 ::: Uploaded on - 24/01/2019 ::: Downloaded on - 25/01/2019 04:08:14 ::: The Bombay Dyeng And Manufacturing Co. Ltd. ....Petitioner V/S Girni Kamgar Sangharsh Samiti, Applicant/ The ....Respondent Monitoring Committee And 3 Ors.
Mr.Sanjay Singhvi,Sr.Adv. i/by.Rahul Kamerkar For Petitioner Mr.Amit Shastri -AGP for the State. Ms.K.H.Mastakar for MCGM. Mr.Vaibhav M Parashurami for R.No 3 Ms.Meena Doshi i/by.Aat Legal And Co. R. No. 5 CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 24th January, 2019 P.C. :
Stand over to 12/02/2019 for direction.
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