Income Tax Appellate Tribunal - Nagpur
Smt Rajkumari Dharampal Agarwal , ... vs Dcit , Central Circle-2(2) , Nagpur on 23 July, 2021
IN THE INCOME TAX APPELLATE TRIBUNAL
NAGPUR BENCH, AT PUNE - VIRTUAL COURT
BEFORE SHRI R.S. SYAL, VICE PRESIDENT
AND
SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER
Sl. ITA No. Name of Appellant Name of Asst. Year
No. Respondent
1 139/NAG/2015 Jayaswal Neco Industries, Joint CIT, 2010-11
F-8, Hingna Industrial Area, Range-2,
Hingna Road, MIDC, Nagpur
Nagpur-440015
PAN : AAACJ3174F
2 179/NAG/2016 Mariti Madhav Piprade, ITO, Ward-2, 2010-11
MainRoad, Bhadravati, Chandrapur
Distt.-Chandrapur-442401
PAN : BGPPP2089G
3 231 to Rajkumari Dharampal ACIT, Central 2005-06 to
to 234/NAG/2016 Agrawal, Circle-1(2), 2008-09
6 216, Devi Kripa Society, Nagpur
Wardhaman Nagar,
Nagpur-440008
PAN : ABHPA2472J
7 256 to Smt. Rajkumari Dharampal DCIT, Central 2005-06 to
to 259/NAG/2018 Agrawal, Circle-2(2), 2008-09
10 216, Devkripa Society, Nagpur
Wardhaman Nagar,
Nagpur-440006
PAN : ABHPA2472J
11 236 to Shree Agrawal Oil Industries ACIT, Central 2007-08 to
to 238/NAG/2016 Pvt. Ltd., Circle-1(2), 2009-10
13 216, Devkripa Society, Nagpur
Wardhman Nagar,
Nagpur-440006
PAN : AABCP0526C
14 239/NAG/2016 Shree Agrawal Coal India Pvt. ACIT, Central 2010-11
Ltd., Circle-1(2),
216, Dev Kripa Society, Nagpur
Wardhman Nagar,
Nagpur-440006
PAN : AAFCS6709L
15 241/NAG/2016 Dharampal Ramkumar ACIT, Central 2011-12
Agarwal, Circle-1(2),
290, Satname Layout, Nagpur
Wardhman Nagar,
Nagpur-440006
PAN : ABHPA2471M
2
16 539 & M/s. Balaji Ventures Pvt. Ltd., DCIT (TDS), 2013-14 &
& 540/NAG/2016 Krishna House, 71/A, S.T. Circle-1, 2014-15
17 Bus Stand Road, Ganeshpeth, Nagpur
Nagpur-440018
PAN : NGPBO3458A
18 20/NAG/2017 Hanuman Vyam Prasarak ITO, Ward-2, 2012-13
Mandal Nagri Sahakari Pat Amravati
Sanstha Maryadit,
HVPM Building, Gorakshan
Road, Hanuman Nagar,
Amravati-444601
PAN : AAABH0051L
19 147 & Vilas Vasantraoji Ghonge, DCIT, Central 2005-06 &
& 148/NAG/2017 Mukteshwari Dham, Gharpure Circle-1(1), 2009-10
20 Layout, Near Nagari Bank Nagpur
Colony, Wardha-442001
PAN : AIVPG1389C
21 341 to Vinod Motilal Chandak, ACIT, Amravati 2007-08 to
to 344/NAG/2017 Plot No. 90, Basera, Behind Circle, Amravati 2011-12
24 Sai Baba School, Sai Baba,
Amravati-444601
PAN : AAPPC7068P
25 390/NAG/2017 Mangala Shyam Rathi, ITO, Ward-3, 2009-10
Ashish Building, Camp, Amravati
Amravati-444601
PAN : AARPR3175N
26 388/NAG/2017 Sulabh Ghanshyam ITO, Ward-2, 2010-11
Khandelwal, Amravati
Shanti Sadan, New Congress
Nagar, Amravati-444601
PAN : AKZPK8750E
27 387/NAG/2017 M/s. Shri Jagdmba DCIT, Akola 2011-12
Industries, Circle, Akola
Santosh Tekchand Building,
Opp. Professional Courier,
Kothadi Bazar, Akola-444001
PAN : ABQFS4482F
28 350/NAG/2017 Shri Sanjay Maganlal Agrawal, ITO, Ward-1, 2008-09
C/o. M/s. Loya Bagri & Co., Amravati
Chartered Accountants,
Gandhibag, Nagpur-440002
PAN : AEZPA2613L
Assessee by Sl. No. 1 - Shri K.P. Dewani
Sl. No. 2 - Shri Mahavir Atal
Sl. Nos. 3 to 10 - Shri Sameer Vazalwar
Sl. Nos. 11 to 15 - Shri J.M. Ranade
Sl. No. 16 & 17 - Shri Parag Kela
Sl. No. 18 & 21 to 26 - Shri R.B. Atal
Sl. Nos. 19 & 20 - Shri Vilas Vasantrao Ghonge
3
Sl. No. 27 - Shri P.C. Bhandari
Sl. No. 28 - Shri Rajesh Loya
Revenue by Sl. Nos. 1 to 28 - Shri Agnes P. Thomas
Date of hearing 20-07-2021
Date of pronouncement 23-07-2021
आदे श / ORDER
These bunch of 28 appeals by different assessees for the various assessment years mentioned in the caption are directed against the orders of Commissioner of Income Tax (Appeals).
2. We find some of the appeals by the assessee were filed with a delay. The assessees filed an affidavit explaining the reasons for delay. After hearing both the parties, we find that the reasons stated by the assessees are bonafide which really prevented the assessee to file the present appeal in time. Therefore, the delay in all such cases are condoned.
3. We find that all the assessees wish to withdraw the appeals in view of having filed applications under Vivad Se Vishwas Scheme proof of which the Form No. 3 is enclosed before this Tribunal.
4. The ld. DR has no objection in case all the assessees wish to withdraw the appeals.
5. In view of the request made by the assessees all the appeals are dismissed as withdrawn.
Order pronounced in the open court on 23rd July, 2021.
Sd/- Sd/-
(R.S. Syal) (S.S. Viswanethra Ravi)
VICE PRESIDENT JUDICIAL MEMBER
ऩुणे / Pune; ददन ांक / Dated : 23rd July, 2021. RK 4 आदे श की प्रतिलिपि अग्रेपिि / Copy of the Order forwarded to :
1. अऩीऱ थी / The Appellant.
2. प्रत्यथी / The Respondent.
3. आयकर आयक् ु त (अऩीऱ) / The CIT(A) concerned
4. आयकर आयक् ु त / The CIT concerned
5. विभ गीय प्रतततनधध, आयकर अऩीऱीय अधधकरण, न गऩरु बेंच, / DR, ITAT, Nagpur Bench.
6. ग र्ड फ़ इऱ / Guard File.
//सत्य वऩत प्रतत// True Copy// आदे श नुस र / BY ORDER, तनजी सधचि / Private Secretary, आयकर अऩीऱीय अधधकरण, ऩण ु े / ITAT, Pune