Section 2(c) in The Odisha Prevention Of Witch-Hunting Act, 2013
(c)"Witch-doctor" means a person who claims to be a Gunia, Tantrik, Kalisi or by any other name called and, claims or is believed to be having supernatural or magical power to control or to cure a witch or by performing rituals to free a woman from evil spirit or bless a woman with a child or performs any ritual on behalf of any person with an intention to harm a person;
