Calcutta High Court (Appellete Side)
Limited (Omdc) vs Soumyendra Kishore Roy Choudhury ... on 12 November, 2025
Author: Debangsu Basak
Bench: Debangsu Basak
12.11.2025
Item No.8
Ct. No.37
CHC
(Bench ID 266362)
FAT/58/2022
The Orissa Minerals Development Company
Limited (OMDC)
Vs.
Soumyendra Kishore Roy Choudhury (since
deceased) represented by his legal heir and heiress
Nibedita Roy Choudhury & Ors.
Mr. S. N. Mitra, Sr. Advoate
Mr. Swarup Banerjee, Advocate
Mr. H. C. Yadav, Advocate
...for the appellant
Mr. Sanjib Kr. Mal, Advocate
Ms. Shomrita Das, Advocate
Mr. Shomrik Das, Advocate
...for the respondents
1. Supplementary paper books filed in Court be taken on record.
2. On the prayer of the parties, list the appeal on November 20, 2025.
(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)