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Allahabad High Court

M/S. Rss Enterprises vs State Of U.P. And 4 Others on 17 May, 2023

Author: Surya Prakash Kesarwani

Bench: Surya Prakash Kesarwani





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Neutral Citation No. - 2023:AHC:107739-DB
 

 
Court No. - 3
 

 
Case :- WRIT - C No. - 13002 of 2022
 

 
Petitioner :- M/S. Rss Enterprises
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Arvind Srivastava
 
Counsel for Respondent :- C.S.C.,A.S.G.I.,Sanjay Kumar Om
 

 
Hon'ble Surya Prakash Kesarwani,J.
 

Hon'ble Anish Kumar Gupta,J.

Disposed of.

For order, see our order of date passed in WRIT - C No. - 16647 of 2020 (M/S Hardik Distributors Pvt.Ltd. vs. State Of U.P. And 2 Others.).

Order Date :- 17.5.2023 NLY