Allahabad High Court
M/S. Rss Enterprises vs State Of U.P. And 4 Others on 17 May, 2023
Author: Surya Prakash Kesarwani
Bench: Surya Prakash Kesarwani
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:107739-DB Court No. - 3 Case :- WRIT - C No. - 13002 of 2022 Petitioner :- M/S. Rss Enterprises Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Arvind Srivastava Counsel for Respondent :- C.S.C.,A.S.G.I.,Sanjay Kumar Om Hon'ble Surya Prakash Kesarwani,J.
Hon'ble Anish Kumar Gupta,J.
Disposed of.
For order, see our order of date passed in WRIT - C No. - 16647 of 2020 (M/S Hardik Distributors Pvt.Ltd. vs. State Of U.P. And 2 Others.).
Order Date :- 17.5.2023 NLY