Section 80(2)(z) in The M.P. Vanijyik Kar Adhiniyam, 1994

[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Madhya Pradesh - Subsection

Section 80(2)(z) in The M.P. Vanijyik Kar Adhiniyam, 1994

(z)[ the manner, procedure and other matters in relation to realisation of tax under Section 9-A;] [Inserted by MP Commercial Tax (Amendment) Act, 1995 (w.e.f 1-4-1995).]

(zz)[ the manner of realisation of tax under Section 9-B.] [Inserted by Section 15 of MP Commercial Tax (Amendment) Act, 1997 (No. 33 of 1997) w.e.f. 1-5-97.]

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State of Madhya Pradesh - Subsection

Section 80(2)(z) in The M.P. Vanijyik Kar Adhiniyam, 1994