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Bombay High Court

Pramod Prakash Borade vs The Security Printing And Minting ... on 27 October, 2021

Author: M. S. Karnik

Bench: Dipankar Datta, M. S. Karnik

                                              7.wp.6353-08 & ors.doc

PMB

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CIVIL APPELLATE JURISDICTION
               WRIT PETITION NO.6353 OF 2008

      The Security Printing and Mining
      Corporation of India Ltd. and anr.   .. Petitioners
           Vs.
      Pramod Prakash Borade                .. Respondent

                            WITH
             INTERIM APPLICATION ST. NO.8 OF 2021
                             IN
                WRIT PETITION NO.6353 OF 2008

      Pramod Prakash Borade                .. Applicant

      IN THE MATTER BETWEEN
      The Security Printing and Mining
      Corporation India Limited and ors.   .. Petitioners
           Vs.
      Pramod Prakash Borade                .. Respondent

                            WITH
              CIVIL APPLICATION NO.2239 OF 2015
                              IN
                WRIT PETITION NO.6353 OF 2008

      Pramod Prakash Borade                .. Applicant

      IN THE MATTER BETWEEN
      The Security Printing and Mining
      Corporation India Limited and anr.   .. Petitioners
           Vs.
      Pramod Prakash Borade                .. Respondent




                                    1
                                                                   7.wp.6353-08 & ors.doc

                                             WITH
                               CIVIL APPLICATION NO.2362 OF 2015
                                               IN
                                 WRIT PETITION NO.6353 OF 2008

                      The Security Printing and Mining
                      Corporation of India Ltd. and anr.       .. Applicants
                           Vs.
                      Pramod Prakash Borade                    .. Respondent
                                               ------------
                      Mr. A.A. Kumbhkoni, Advocate General, Ms. Soniya Putta
                      and Ms. Devyani Deshmukh i/b. Solomon and Co. for
                      petitioner in writ petition and for applicants in
                      CAW/2362/2015.
                      Mr. Kishor Patil a/w Mr. Nikhil Pujari i/b. Mr. P.N. Joshi for
                      respondent in writ petition and CAW/2362/2015 and for
                      applicant in IAST/8/2021 and CAW/2239/2015.
                                               ------------

                                      CORAM: DIPANKAR DATTA, CJ &
                                             M. S. KARNIK, J.

DATE: OCTOBER 27, 2021 P.C. :

At the request of Mr. Kumbhkoni, learned Advocate General for the State of Maharashtra and Mr. Patil, learned advocate for the respondent, list this writ petition on November 17, 2021 at 4.00 p.m. for final disposal. (M.S. KARNIK, J.) (CHIEF JUSTICE) Digitally signed by 2 PRADNYA PRADNYA MAKARAND MAKARAND BHOGALE BHOGALE Date:
2021.10.27 15:59:24 +0530