Bombay High Court
Pramod Prakash Borade vs The Security Printing And Minting ... on 27 October, 2021
Author: M. S. Karnik
Bench: Dipankar Datta, M. S. Karnik
7.wp.6353-08 & ors.doc
PMB
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.6353 OF 2008
The Security Printing and Mining
Corporation of India Ltd. and anr. .. Petitioners
Vs.
Pramod Prakash Borade .. Respondent
WITH
INTERIM APPLICATION ST. NO.8 OF 2021
IN
WRIT PETITION NO.6353 OF 2008
Pramod Prakash Borade .. Applicant
IN THE MATTER BETWEEN
The Security Printing and Mining
Corporation India Limited and ors. .. Petitioners
Vs.
Pramod Prakash Borade .. Respondent
WITH
CIVIL APPLICATION NO.2239 OF 2015
IN
WRIT PETITION NO.6353 OF 2008
Pramod Prakash Borade .. Applicant
IN THE MATTER BETWEEN
The Security Printing and Mining
Corporation India Limited and anr. .. Petitioners
Vs.
Pramod Prakash Borade .. Respondent
1
7.wp.6353-08 & ors.doc
WITH
CIVIL APPLICATION NO.2362 OF 2015
IN
WRIT PETITION NO.6353 OF 2008
The Security Printing and Mining
Corporation of India Ltd. and anr. .. Applicants
Vs.
Pramod Prakash Borade .. Respondent
------------
Mr. A.A. Kumbhkoni, Advocate General, Ms. Soniya Putta
and Ms. Devyani Deshmukh i/b. Solomon and Co. for
petitioner in writ petition and for applicants in
CAW/2362/2015.
Mr. Kishor Patil a/w Mr. Nikhil Pujari i/b. Mr. P.N. Joshi for
respondent in writ petition and CAW/2362/2015 and for
applicant in IAST/8/2021 and CAW/2239/2015.
------------
CORAM: DIPANKAR DATTA, CJ &
M. S. KARNIK, J.
DATE: OCTOBER 27, 2021 P.C. :
At the request of Mr. Kumbhkoni, learned Advocate General for the State of Maharashtra and Mr. Patil, learned advocate for the respondent, list this writ petition on November 17, 2021 at 4.00 p.m. for final disposal. (M.S. KARNIK, J.) (CHIEF JUSTICE) Digitally signed by 2 PRADNYA PRADNYA MAKARAND MAKARAND BHOGALE BHOGALE Date:
2021.10.27 15:59:24 +0530