Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Kerala - Subsection Section 34(vi) in Kerala Tax on Entry of Goods Into Local Areas Act, 1994 (vi)[Other petroleum products not elsewhere mentioned in this Schedule] [Substituted by Act 42 of 2005 w.e.f 1-4-05.]
