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State of Chattisgarh - Section

Section 35 in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

35. Proceedings of the University authorities or bodies not invalidated by vacancies.

- No Act or Proceedings of any authority or any other body shall be invalidated merely by reason of the existence of any vacancy or vacancies among its members.