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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Karnataka - Subsection

Section 26(2) in Reva University Act, 2012

(2)The Research Council shall consist of the following, namely:-
(i)The Vice-Chancellor Chair Person
(ii)The Pro Vice Chancellor Member
(iii)The Dean of Research Secretary
(iv)Head of the Department of Innovation Member
(v)Deans of all Faculties Members and
(vi)Such other members as may be specified in the Statutes.