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[Cites 0, Cited by 0] [Section 45ZA] [Entire Act]

Union of India - Subsection

Section 45ZA(3) in The Banking Regulation Act, 1949

(3)Where the nominee is a minor, it shall be lawful for the depositor making the nomination to appoint in the prescribed manner any person to receive the amount of deposit in the event of his death during the minority of the nominee.