Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The Mines and Minerals (Development and Regulation) Amendment Act, 2023 4. Amendment to section 4A In section 4A of the principal Act,—ITEM (i)for the marginal heading, the following marginal heading shall be substituted, namely:—
