Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 403 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 403. Change of names. - Officers wishing to amend or change their names shall follow the procedure laid down for regular officers of the Indian Navy.
