Supreme Court - Daily Orders
Bainguinim Citizens Forum vs Goa Waste Management Corporation on 31 March, 2022
Bench: Ajay Rastogi, Bela M. Trivedi
1
ITEM NO.11 COURT NO.13 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4983/2021
BAINGUINIM CITIZENS FORUM Appellant(s)
VERSUS
GOA WASTE MANAGEMENT CORPORATION & ORS. Respondent(s)
IA No. 105633/2021 - EX-PARTE STAY
IA No. 110987/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 105631/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 105634/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 110986/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 105628/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES) Date : 31-03-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE AJAY RASTOGI HON'BLE MS. JUSTICE BELA M. TRIVEDI For Appellant(s) Ms. Varsha Gumashta, Adv.
Ms. Sneha Mukherjee, Adv. Ms. Hetvi Patel, Adv.
Mr. Satya Mitra, AOR For Respondent(s) Mr. Ravindra Lokhande, Adv.
Mr. Nring Chamwibo Zeliang, Adv. Mr. Abhishek Atrey, AOR Ms. Ruchira Gupta, Adv.
Mr. Anurag Sharma, Adv.
Mr. Shishir Deshpande, AOR Mr. Arun R. Pedneker, Adv. Mr. Aditya Manubarwala, Adv. Mr. Hitesh Kumar Sharma, Adv.Signature Not Verified
Ms. Mukti Chowdhary, AOR Digitally signed by DEEPAK SINGH Date: 2022.04.02 13:47:52 IST Reason: Mr. Abhay Anil Anturkar, Adv.
Mr. Ranjit Shinde, Adv.
Ms. Bhavya Pande, Adv.
Mr. Dhruv Tank, Adv.
M/S. Dr. R.R. Deshpande And Associates, AOR 2 UPON hearing the counsel the Court made the following O R D E R In view of the letter circulated by the counsel for Respondent No.1 seeking adjournment stating personal difficulty, list the matter on 21.04.2022.
(NISHA KHULBEY) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)