Himachal Pradesh High Court
Sandeep Sharma vs . State Of H.P. & Ors. And on 17 August, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Sandeep Sharma vs. State of H.P. & Ors. and connected matters .
CWPOA No.3117 of 2019 a/w CWPOAs No.3120, 3121, 3169, 3177, 3198 of 2019, CWPOA No.4816 of 2020 and CWPs No.982 and 3344 of 2020.
CWPOA No. 3117 of 2019 17.08.2023 Present: Mr. C.N. Singh, Advocate, for the petitioner.
of Mr. Anup Rattan, Advocate General with M/s Rakesh Dhaulta and Pranay Pratap Singh, Additional Advocate Generals and M/s Arsh Rattan & Sidharth Jalta, Deputy rt Advocate Generals, for respondents no.1 and 2.
Mr. Angrez Kapoor, Advocate, for respondent no.3 CWPOA No. 3120 of 2019 Mr. C.N. Singh, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with M/s Rakesh Dhaulta and Pranay Pratap Singh, Additional Advocate Generals and M/s Arsh Rattan & Sidharth Jalta, Deputy Advocate Generals, for respondents no.1 and 2.
Mr. Angrez Kapoor, Advocate, for respondent no.3.
Ms. Seema K. Guleria, Advocate, for respondent no.5.
Mr. Ajay Dhiman, Advocate, for respondent no.6.
CWPOA No. 3121 of 2019Mr. C.N. Singh, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with M/s Rakesh Dhaulta and Pranay Pratap Singh, Additional Advocate Generals and M/s Arsh Rattan & Sidharth Jalta, Deputy Advocate Generals, for respondents no.1 and 2.
Mr. Angrez Kapoor, Advocate, for respondent no.3.
Ms. Seema K. Guleria, Advocate, for respondent no.6.
Mr. Ajay Dhiman, Advocate, for respondent no.7.
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Mr. C.N. Singh, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with M/s Rakesh Dhaulta and Pranay Pratap Singh, Additional Advocate Generals and M/s Arsh Rattan & Sidharth Jalta, Deputy Advocate Generals, for respondents no.1 and 2.
of Mr. Angrez Kapoor, Advocate, for respondent no.3.
Ms. Seema K. Guleria, Advocate, for respondent no.6. rt Mr. Ajay Dhiman, Advocate, for respondent no.7.
CWPOA No. 3177 of 2019Mr. C.N. Singh, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with M/s Rakesh Dhaulta and Pranay Pratap Singh, Additional Advocate Generals and M/s Arsh Rattan & Sidharth Jalta, Deputy Advocate Generals, for respondents no.1 and 2.
Mr. Raj Kumar Negi, Advocate, for respondent no.3.
Ms. Seema K. Guleria, Advocate, for respondent no.6.
Mr. Ajay Dhiman, Advocate, for respondent no.7.
CWPOA No. 3198 of 2019Mr. C.N. Singh, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with M/s Rakesh Dhaulta and Pranay Pratap Singh, Additional Advocate Generals and M/s Arsh Rattan & Sidharth Jalta, Deputy Advocate Generals, for respondents no.1 and 2.
Mr. Angrez Kapoor, Advocate, for respondent no.3.
Mr. Ajay Dhiman, Advocate, for respondent no.5.
::: Downloaded on - 17/08/2023 20:36:28 :::CIS CWP No. 982 of 2020.
Mr. Shrawan Dogra, Senior Advocate, with Mr. Tejasvi Dogra, Advocate, for the petitioners.
Mr. Anup Rattan, Advocate General with M/s Rakesh Dhaulta and Pranay Pratap Singh, Additional Advocate Generals and M/s Arsh Rattan & Sidharth Jalta, Deputy Advocate Generals, for respondent no.1.
of Ms. Anjali Soni Verma, Advocate, for respondent no.2.
CWP No. 3344 of 2020rt Mr. Anup Rattan, Advocate General with M/s Rakesh Dhaulta and Pranay Pratap Singh, Additional Advocate Generals and M/s Arsh Rattan & Sidharth Jalta, Deputy Advocate Generals, for the petitioner.
Mr. Naresh K. Sharma, Advocate, for the respondent.
CWPOA No. 4816 of 2020Mr. C.N. Singh, Advocate, for the petitioners.
Mr. Anup Rattan, Advocate General with M/s Rakesh Dhaulta and Pranay Pratap Singh, Additional Advocate Generals and M/s Arsh Rattan & Sidharth Jalta, Deputy Advocate Generals, for the respondent.
List on 28.08.2023.
(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge August 17, 2023 (Vinod) ::: Downloaded on - 17/08/2023 20:36:28 :::CIS