(4)Any animal found picketed [or straying] [Inserted by Act 2 of 1954, s.16. ] as aforesaid may be removed by any officer or servant of the [Board] [Substituted by Act 24 of 1936, S.69, for "Cantonment Authority" ] or by any police officer to a pound [* * *] [The words "as if the animal had been found straying" were omitted by Act 24 of 1936, S.69.]Dogs
