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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Madhya Pradesh - Subsection

Section 57(2)(b) in The M.P. Vat Act, 2002

(b)stop the vehicle or carrier at every check-post or bring and stop the vehicle or carrier at the nearest check-post, while entering and leaving the limits of the State, set up under sub-section (1);