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Union of India - Section

Section 39 in The Dam Safety Act, 2021

39. Compulsory evaluation in certain cases.-

The comprehensive dam safety evaluation referredto in section 38 shall be compulsory in the case of, -
(a)major modification to the original structure or design criteria;
(b)discovery of an unusual condition at the dam or reservoir rim; and
(c)an extreme hydrological or seismic event.