Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17A(5)] [Section 17A] [Entire Act]

State of Rajasthan - Subsection

Section 17A(5)(i) in Rajasthan Minor Mineral Concession Rules, 2017

(i)a copy of PAN card or TIN;