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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(3)(c) in Haryana District Mineral Foundation Trust Rules, 2016

(c)Energy and Watershed Development- for development of alternate sources of energy (including micro-hydel) and rainwater harvesting system, Development of plantation, orchard, integrated farming and economic forestry and restoration of catchments.