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State of Assam - Section

Section 1 in The Assam Backward Classes Commission Act, 1993

1. Short title extent and commencement.

(1)This Act may be called the Assam Backward Classes Commission Act, 1993.
(2)It shall be deemed to have come into force on the 8th day of June, 1993.
(3)It extends to the whole of the State of Assam.