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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Bihar - Subsection

Section 49(1) in Bihar Inland Vessels Rules, 2013

(1)For the purposes of this Rule the inland vessels shall be classified as namely:
(a)Class I - Passenger vessels and Ferry launches boats
(b)Class II - Cargo vessels and vessels other than those falling under Class I, Class III, and IV.
(c)Class III - Non-propelled vessels (Barges)
(d)Class IV - Pleasure crafts adventure vessels