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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(1)(A) in M.P. Rights of Persons with Disabilities Rules, 2017

(A)Road
(i)To exhibit on the road a hearing sign on red-light square for deaf and dumb and for blindness persons with disabilities exhibit necessary sign,
(ii)to make slope on the steps for persons with disabilities using wheel-chair,
(iii)to engrave the surface of the zebra-crossing for the persons with blindness or low vision,
(iv)to engrave the side of railway platform for persons with blindness and low vision,
(v)to develop the proper signs for disabled,
(vi)to display warning signs on appropriate places.