Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of Rajasthan - Subsection

Section 86(2)(i) in Rajasthan Land Revenue Act 1956

(i)no order shall be varied or reversed unicss notice has been given to the parties interested to appear and be heard in support of such order;