Rajasthan High Court - Jaipur
Ramavtar Yadav S/O Shri Ramlal Yadav vs State Of Rajasthan on 13 December, 2021
Bench: Akil Kureshi, Uma Shanker Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 7833/2020
1. Ramavtar Yadav S/o Shri Ramlal Yadav, Aged About 50
Years, R/o - Dehli Darwaje Ke Bahar, Kalali Ke Kue Ke
Paas, Alwar, Rajasthan.
2. Babu Lal Saini S/o Shri Shivnarayan Saini, R/o Tuleda
Road, Aara Machine Ke Paas, Kalya Ka Kua, Alwar,
Rajasthan.
3. Rambabu Sharma S/o Shri Laxmi Narayan Sharma, R/o
Village Haldina, Tehsil Malakhera, District Alwar,
Rajasthan.
4. Chunni Lal Jatav S/o Shri Ramdayal Jatav, R/o Village Nur
Nagar, Tehsil Kishangarh Baas, Alwar, Rajasthan.
5. Rajkumar Saini S/o Shri Bhaunre Lal Saini, R/o Mohalla
Jubli Baas, Scheme No. 2, Alwar, Rajasthan.
6. Mahaveer Singh S/o Shri Mangu Singh, R/o Plot No. 97,
Vijay Nagar, Behind Krishi Upaj Mandi, Alwar, Rajasthan.
7. Mahesh Kumar Saini S/o Shri Dev Baks Saini, R/o Mohalla
Jubli Baas, Scheme No. 2, Alwar, Rajasthan.
8. Prem Prakash Saini S/o Shri Tara Chand Saini, R/o Sed Ka
Teela, Near Company Bagh, Alwar, Rajasthan.
9. Shimbhu Dayal Sharma S/o Shri Kalyan Sahai, R/o Village
Dagar Vada (Daber), Tehsil Rajgarh, District Alwar,
Rajasthan.
10. Ishwari Lal Saini S/o Shri Harchand Saini, R/o Village
Bahadurpur, Post Bahadurpur, District Alwar, Rajasthan.
11. Shri Shree Bhagwan Sharma S/o Shri Rameshwar Prasad
Sharma, R/o Plot No. 50, Moti Nagar, Near Railway
Station, Alwar, Rajasthan.
12. Sunil Kumar S/o Shri Bihari Lal, R/o 89, Shiv Nagar,
Behind Krishi Upaj Mandi, Alwar, Rajasthan.
13. Dinesh Chand Saini S/o Shri Ramprasad Saini, R/o Near
Manu Marg Circle, Shahji Ka Kua, Alwar, Rajasthan.
14. Ramesh Lakhera S/o Shri Ramjilal, R/o Plot No. 44,
Ramnagar, 60 Feet Road, Alwar, Rajasthan.
15. Rajendra Prasad S/o Shri Hari Singh, R/o Plot No. A-153,
Scheme No.10 A, Alwar, Rajasthan.
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----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Finance, Government Of Rajasthan,
Secretariat, Jaipur, Rajasthan.
2. Principal Secretary, Public Health Engineering
Department, Secretariat, Jaipur, Rajasthan.
3. Superintending Engineer, Public Health Engineering
Department, Circle Alwar, District Alwar, Rajasthan.
----Respondents
Connected With D.B. Civil Writ Petition No. 16236/2019 Rajasthan Water Works Karmchari Sangh
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7766/2020 Rajesh Kumar Sharma S/o Shri Sohan Lal Sharma
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7838/2020 Chawand Singh Son Of Shri Dalel Singh
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7851/2020 Shankar Lal Saini S/o Shri Laxman Lal Saini
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7883/2020 Mohammad Saeed Qureshi S/o Late Shri Abduol Sattar
----Petitioner Versus The State Of Rajasthan (Downloaded on 18/12/2021 at 09:00:23 PM) (3 of 24) [CW-7833/2020]
----Respondent D.B. Civil Writ Petition No. 8200/2020 Ranjeet Singh (Assistant Administrative Officer) S/o Shri Dalu Ram
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8206/2020 Shriram Choudhary S/o Shri Noratmal Choudhary
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8255/2020 Balveer Singh Son Of Shri Panne Singh
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8295/2020 Sumer Singh Choudhary S/o Sh. Raghuveer Singh Choudhary
----Petitioner Versus State Of Rajasthan Through Principal Secretary
----Respondent D.B. Civil Writ Petition No. 10464/2020 Ravindra Kumar Audichya S/o Udai Shanker
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 2852/2021 Bhagwan Singh Pahadiya S/o Nanuram Pahadiya
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 3054/2021 Kamlesh Kumar S/o Hukam Chand Sharma
----Petitioner Versus (Downloaded on 18/12/2021 at 09:00:23 PM) (4 of 24) [CW-7833/2020] State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 3100/2021 Mohan Lal Yadav S/o Chandra Ram Yadav
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 6317/2021 Devendra Kumar Parashar Son Of Shri Balu Ram Parashar
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 6581/2021 Lallu Lal Bairwa S/o Shri Kalyan Sahai Bairwa
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 6642/2021 Bharat Singh S/o Shiv Prasad Tanwar
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7339/2021 Gajanand Sharma Son Of Shri Ram Niwas Sharma
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7344/2021 Nemi Chand Sharma Son Of Shri Kailash Chand Sharma
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7345/2021 Dinesh Kumar Sharma Son Of Shri Kajod Mal Sharma
----Petitioner (Downloaded on 18/12/2021 at 09:00:23 PM) (5 of 24) [CW-7833/2020] Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7347/2021 Ramkishor Sharma Son Of Shri Suresh Chand Sharma
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7352/2021 Babu Lal Gupta Son Of Shri Heera Lal Gupta
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7354/2021 Kamal Narayan Sharma Son Of Shri Gajanand
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7919/2021 Manju Verma W/o Late Shri Ramesh Singh Rathore
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7920/2021 Mariamma V.v. W/o Shri Thomas P.v.
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 9646/2021 Nawal Kishor Sharma (A.s.i.) S/o Shri Ramji Lal Sharma
----Petitioner Versus The State Of Rajasthan
---Respondent D.B. Civil Writ Petition No. 9656/2020 (Downloaded on 18/12/2021 at 09:00:23 PM) (6 of 24) [CW-7833/2020] Fashok Kumar Sharma S/o Shri Ramesh Chand Sharma
----Petitioner Versus State Of Rajasthan
----Respondent Connected With D.B. Civil Writ Petition No. 12057/2020 Jeevan Ram Raiger S/o Shri Harbaksh Raiger
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 14826/2020 Hem Narayan Parashar S/o Satya Narayan Sharma
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 18679/2019 Anuj Kumar Sharma S/o Shri Chandra Prakash Sharma,
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 18862/2019 Chhagan Lal S/o Shri Moolaram
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 19957/2019 Ramkhiladi Saini W/o Shri Ramkishan Saini
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 527/2020 Vikram Singh S/o Shri Amar Singh
----Petitioner Versus The State Of Rajasthan (Downloaded on 18/12/2021 at 09:00:23 PM) (7 of 24) [CW-7833/2020]
----Respondent D.B. Civil Writ Petition No. 1550/2020 Govardhan Singh Godara S/o Sh. Bheem Singh Godara
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 1733/2020 Jodha Ram Son Of Shri Raghunath Ram
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 1738/2020 Sher Singh Yadav S/o Shri Mukhram
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 1741/2020 Gurucharan (H.c.driver No.141) Son Of Shri Banne Singh
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 1778/2020 Nandu Singh (Assistant Administrative Officer) S/o Shri Ratan Singh
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 1811/2020 Banwari Lal (Belt No.316) S/o Shri Rewanmal
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 1813/2020 Mahipal (Belt No.6244) S/o Shri Sukharam
----Petitioner Versus (Downloaded on 18/12/2021 at 09:00:23 PM) (8 of 24) [CW-7833/2020] The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 1814/2020 Shankar Lal (Fc No.6059) S/o Shri Shriram
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 2733/2020 Rajendra Prasad Son Of Shri Kajod Mal
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 2750/2020 Rakesh Vyas Son Of Shri Chandra Kishore Vyas,
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 2836/2020 Prabhu Narayan Son Of Shri Mangi Lal Meena
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 2906/2020 Vikram Singh (F.c. No.7473) S/o Shri Ram Singh
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 2928/2020 Baldev Ram Son Of Shri Kanheya Lal
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 3129/2020 Ashok Vardhan Sharma S/o Late Shri Ramchandra Sharma
----Petitioner (Downloaded on 18/12/2021 at 09:00:23 PM) (9 of 24) [CW-7833/2020] Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 3764/2020 Raj Kumar Yadav (A.s.i.) S/o Shri Prabhati Lal
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 4578/2020 Vijay Singh S/o Sh. Arjun Lal
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 5218/2020 Rajesh Kumar Choudhary S/o Shri Rameshwar Prasad Jat
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 5866/2020 Rajendra Singh S/o Sh. Babu Singh
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 6300/2020 Abdul Rashid Ansari S/o Shri Abdul Samad
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 6884/2020 Brijesh Bhardwaj (Assistant Administrative Officer) S/o Shri R.p. Bhardwaj
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7251/2020 Shailesh Jaiman S/o Shri Ajeet Kumar Jaiman (Downloaded on 18/12/2021 at 09:00:23 PM) (10 of 24) [CW-7833/2020]
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7252/2020 Shrikrishna Sharma S/o Shri Mahadev Prasad Sharma
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7358/2020 Ram Singh (A.s.i.) S/o Shri Mai Ram
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7399/2020 Mahendra Singh Lodha S/o. Shri Chhitar Singh
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7401/2020 Hanif Khan S/o Hameed Khan
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7402/2020 Mukesh Sharma S/o Shri Chandra Prakash Sharma
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7428/2020 Jitendra Shah S/o. Rajendra Shah
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7464/2020 (Downloaded on 18/12/2021 at 09:00:23 PM) (11 of 24) [CW-7833/2020] Purshottam Sharma S/o. Shri Mohan Lal Sharma
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7664/2020 Shivraj Son Of Shri Hanuman Das
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7671/2020 Amar Chand Son Of Shri Tulsi Ram
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7870/2020 Laxmi Chand Gupta S/o Late Shri Babu Lal Gupta
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8102/2020 Rajasthan Rajya Mantralayik Karmchari Mahasangh
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8164/2020 Bajrang Lal Sharma S/o Shri Dwarka Prasad Sharma
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8436/2020 Pankaj Kumar S/o Sh. Heeralal Choudhary
----Petitioner Versus State Of Rajasthan
----Respondent (Downloaded on 18/12/2021 at 09:00:23 PM) (12 of 24) [CW-7833/2020] D.B. Civil Writ Petition No. 8491/2020 Ramprakash S/o Sh. Nihal Singh
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8537/2020 Virendra Kumar S/o Sh. Naresh Kumar
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8548/2020 Suresh Chand S/o Shri Ramswaroop
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8629/2020 Dolat Singh S/o Sh. Bhanwar Singh
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8652/2020 Sardar Singh S/o Rugha Ram
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8685/2020 Sunil Kumar S/o Sh. Sultan Singh
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8715/2020 Krishan Kumar Choudhary S/o Sh. Ladu Lal Choudhary
----Petitioner Versus State Of Rajasthan (Downloaded on 18/12/2021 at 09:00:23 PM) (13 of 24) [CW-7833/2020]
----Respondent D.B. Civil Writ Petition No. 8730/2020 Sumitra Devi W/o Sh. Suresh Kumar
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8872/2020 Narendra Kumar (A.s.i.) S/o Shri Matadeen Saini
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8906/2020 Sitaram Saini S/o Shri Harinarayan Saini
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8939/2020 Phool Chand S/o Sh. Jagdish Prasad
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8970/2020 Dariya Singh (H.c. No.2607) S/o Shri Dhukal Ram
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 9001/2020 Arjun Lalson Son Of Shri Madhav Lal Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 9472/2020 Deep Chand Sahu S/o Shri Bannu Ram Sahu
----Petitioner Versus (Downloaded on 18/12/2021 at 09:00:23 PM) (14 of 24) [CW-7833/2020] State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 9546/2020 Ashok Kumar Sharma S/o Shri Jagannath Prasad Sharma
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 9657/2020 Shivdutt Upadhyay S/o Late Shri Meghshyam Upadhyay
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 9658/2020 Shivanand Singh S/o Late Shri Meghanand Singh
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 9735/2020 Bhikki Ram (Hc-929) S/o Daroli Ram
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 9976/2020 Amit Gajraj (F.c. 8179) S/o Shri Om Prakash,
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 10442/2020 Rajendra Singh H.c.1247 S/o Umrav Singh
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 11486/2020 Shiv Singh S/o Late Shri Jai Singh
----Petitioner (Downloaded on 18/12/2021 at 09:00:23 PM) (15 of 24) [CW-7833/2020] Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 11985/2020 Vikram Singh S/o Sh. Rajaram
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 12006/2020 Chandra Bhan Pathak S/o Shri Shiv Singh Pathak
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 12015/2020 Kalu Ram (A.s.i.) S/o Shri Gokal Ram
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 12019/2020 Jagdish Prasad Meena S/o Sh. Laxminarayan Meena
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 12472/2020 Suresh Giri Son Of Shri Madan Giri Goswami
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 12498/2020 Sita Ram Vaishnav S/o Shri Mohandas Vaishnav
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 12688/2020 Karan Singh S/o Sh. Mangi Lal (Downloaded on 18/12/2021 at 09:00:23 PM) (16 of 24) [CW-7833/2020]
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 12917/2020 Damyanti Jaipal W/o Late Phoolchand Jaipal
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 14737/2020 Prem Lata Meena (Anm) W/o Brijmohan Meena
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 47/2021 Nitin Sharma S/o Sh. Moolchand Sharma
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 76/2021 Girraj Prasad Dinkar S/o Shri Badri Narayan Dinkar
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 1335/2021 Anil Kumar Sharma S/o Radhey Shyam Sharma
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 2005/2021 Smt Laxmi Jainani W/o Shri Satish Dadlani,
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 2088/2021 (Downloaded on 18/12/2021 at 09:00:23 PM) (17 of 24) [CW-7833/2020] Saramma P M W/o Shri Phillip Satralker
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 2666/2021 Devi Ram S/o Shri Sardara Ram
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 4375/2021 Kiran Khatri (Anm) W/o Satish. Verma
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 4459/2021 Alok Singh S/o Shri Nand Kishor Singh
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 4540/2021 Jaswant Kumar S/o Udai Ram Ji
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 6082/2021 Smt Shanti Devi W/o Dulichand
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 6148/2021 Mali Ram Mali S/o Sh. Boduram Mali
----Petitioner Versus State Of Rajasthan
----Respondent (Downloaded on 18/12/2021 at 09:00:23 PM) (18 of 24) [CW-7833/2020] D.B. Civil Writ Petition No. 6214/2021 Phateh Bahadur S/o Shri Prabhu Dayal Singh
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 6519/2021 Narayan Singh Panwar S/o Shri Sawai Singh
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7392/2021 Hotilal S/o Shri Ram Swroop
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7438/2021 Knata Gupta W/o Late Kailash Chand Gupta
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7711/2021 Madhu Gupta W/o Mukesh Jasoria
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 7792/2021 Mrs. Ponnamma V.s. W/o Lathikan Pp D/o Sreedharan
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8506/2021 Satendra Dixit S/o Shri Hemendra Dixit
----Petitioner Versus The State Of Rajasthan (Downloaded on 18/12/2021 at 09:00:23 PM) (19 of 24) [CW-7833/2020]
----Respondent D.B. Civil Writ Petition No. 8606/2021 Mariyamma A.p (A.n.m) W/o Scaria P.c
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8608/2021 Shyni Mol Joseph (Anm) W/o Sunny V.v
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8633/2021 Omana Kumari T.s (A.n.m) W/o Saji Nair
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 2764/2020 Ramkishan (A.s.i.) S/o Shri Nanagram Meena
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 4121/2020 Smt. Sunita W/o Ashok Kumar
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 9332/2020 Jagatpal Singh (Hc No.1399) S/o Khillu Singh
----Petitioner Versus The State Of Rajasthan
----Respondent (Downloaded on 18/12/2021 at 09:00:23 PM) (20 of 24) [CW-7833/2020] D.B. Civil Writ Petition No. 14423/2020 Sita Ram Singh S/o Shri Dayal Singh
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 10690/2021 Hanshraj Kumawat S/o Shri Kanhaiya Lal Kumawat
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 10998/2021 Hubb Lal S/o Shri Madan Singh
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 12760/2021 Shiv Charan Pancholi S/o Shri Anat Ram Pancholi
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 11843/2020 Hari Kishan (Asi) Son Of Shri Rajpal
----Petitioner Versus The State Of Rajasthan
----Respondent Connected With D.B. Civil Writ Petition No. 11278/2020 Krishna Kumar S/o Sh. Ganpatram
----Petitioner Versus State Of Rajasthan (Downloaded on 18/12/2021 at 09:00:23 PM) (21 of 24) [CW-7833/2020]
----Respondent D.B. Civil Writ Petition No. 10865/2020 Nawal Singh S/o Sh. Ram Chandra
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 11316/2020 Rampal Singh S/o Sh. Shishram Yadav
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 11549/2020 Ramdhan Gurjar S/o Shri Laduram Gurjar
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 11821/2020 Anand Singh S/o Shri Bhanwar Singh
----Petitioner Versus The State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 12448/2020 Ramesh Chandra Sharma S/o Late Shri Shyam Lal Sharma
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Vigyan Shah, Mr. Akshit Gupta Mr. Harendra Neel, Mr. Yash Joshi Ms. Pragya Seth Mr. Siddhartha Jain on behalf of Mr. R.D. Meena Mr. Dharamveer Tholia, Mr. Himanshu Tholia Mr. Akhil Simlote with Mr. Dikshant Jain, Mr. Dharmendra Jain, Mr. Arvind Kumar Arora Mr. Rakesh Kumar Sharma (Downloaded on 18/12/2021 at 09:00:23 PM) (22 of 24) [CW-7833/2020] Mr. R.B. Sharma Mr. C.P. Sharma Ms. Mahi Yadav through VC with Mr. Yatharth Gupta Mr. Laxmikant Sharma Malpura through VC Mr. Buddhi Prakash Sharma Mr. R.P.Saini with Mr. Amir Khan Mr. Ramit Pareek, through VC Mr. Mayank Gupta Mr. V.K.Singhal Mr. Pranjal Singh Mr. V.K.Jakhar Mr. Jerry Varughese Dr. Saugath Roy For Respondent(s) : Dr. Ganesh Parihar, AAG Mr. Anil Mehta, AAG with Ms. Archana Mr. R.P. Singh, AAG with Mr. Hemant Kothari, Mr. J.S. Shekhawat Mr. Satyendra Singh Raghav, AAG Dr. Vibhuti Bhushan Sharma, AAG with Mr. Prakhar Gupta Mr. Pradeep Kalwania, G.C. Mr. Rajesh Maharshi, AAG with Mr. Udit Sharma Mr. C.L. Saini, AAG Mr. Hari Kishan Saini, Dy. G.C. Mr. Harsh Sahu, Mr. Nitin Jain HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE UMA SHANKER VYAS Order 13/12/2021 In this group of petitions the challenge is to the notification dated 30.10.2017 issued by the State Government by which the Rajasthan Civil Services (Revised Pay) Rules 2008 came to be amended. Learned advocates for the parties agreed that the issues are covered by an order dated 25.11.2021 passed in CWP No.5920/2021 in the case of Santosh Sharma and Ors. Vs. State of Rajasthan and Ors. in which the Division Bench has provided as under:-
(Downloaded on 18/12/2021 at 09:00:23 PM)(23 of 24) [CW-7833/2020] "In these petitions, the main controversy is with respect to validity and legality of the notification dated 30th October, 2017 issued by the Government of Rajasthan, Department of Finance. Under this notification, the Rajasthan Civil Services (Revised Pay) Rules, 2008 came to be amended.
It is not necessary to go into the details of these amendments. Suffice it to note that the grievance of the petitioners is that by virtue of these amendments in the revised Pay Rules, with retrospective effect, the grade pay in several cases have been so changed as to deprive the petitioners of actual benefits of Assured Career Progression Scheme. Since in some cases, the Government has also initiated recoveries on the basis of these amendments, the petitioners had also prayed for interim protection. In some cases where recoveries have commenced, the Court has protected the petitioners. In some cases of the pensioners recoveries in part or full may have been made.
The learned Advocate General stated that such protection against non-petitioners has also been ordered in cases of those persons who are affected by these amendments.
Today, when this group of petitions was taken up for hearing, the learned Advocate General tendered an affidavit dated 25th November 2021 filed by one Shri Mangi Lal, Officer-in-Charge of the respondents, in which it is stated that the State Government is considering all the issues with respect to the notification and for such purpose a Committee has been constituted under order dated 05.08.2021. The scope of this Committee involves other issues but one of them being the question of grant of ACP benefits to the Government employees. It is stated that such Committee will take into account the issues arising out the amendments made by notification dated 30th October, 2017. According to the learned Advocate General, this will take about three months time. Till then, no further recoveries would be made on the basis of the said notification.
In our opinion, when the Government, on its own, is considering the multiple issues arising out of the said notification, it would not be proper on our part to examine the legality and validity of the notification. We would therefore dispose of these petitions with certain directions. Before issuing final directions, we may notice that in some of the cases of the pensioners, part or full recoveries have already been made. These (Downloaded on 18/12/2021 at 09:00:23 PM) (24 of 24) [CW-7833/2020] recoveries may not be retained by the State till fresh decision is taken, of course, subject to outcome of the decision of the Government and further order of the Court in case the controversy raises.
Under the circumstances, all these petitions are disposed of with the following directions:-
(i) Let the Government reconsider the entire issue as is stated before us. Final decision preferably may be taken by 28th February, 2022.
(ii) After the decision is taken by the Government, if any of the grievances of the petitioners survive, it would be open for them to file fresh petitions.
(iii) Till fresh decision is taken, the State Government shall not make any further recovery on the basis of the notification dated 30th October, 2017.
(iv) Recoveries already made from the pensioners would be refunded, subject to final decision of the Government, subject to further challenge.
We are informed that in some of the petitions additional issues have also been raised. None of these issues would get affected by this order. It would be open for the petitioners to file an independent petition, as may be advised subject to all objections of the Government which are kept open.
All pending applications are also disposed of."
Issues being identical the directions contained in the said order dated 25.11.2021 in case of Santosh Sharma (supra) will apply in all these cases.
All the petitions stand disposed of accordingly.
(UMA SHANKER VYAS),J (AKIL KURESHI),CJ B.M. Gandhi/FR Bohra/245-270 & 54-146, c-1-6,16 & 148-154 (Downloaded on 18/12/2021 at 09:00:23 PM) Powered by TCPDF (www.tcpdf.org)