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[Cites 0, Cited by 0] [Section 226] [Entire Act]

Union of India - Subsection

Section 226(4) in The Navy (Pension) Regulations, 1964

(4)Payment on the death of pensioner before receiving commuted value of pension. - If a pensioner dies on or after the ate on which the commutation became absolute but before receiving the commuted value, its value shall be paid to his legal heirs.