Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(4)(c) in Shekhawati University, Sikar Act, 2012 (c)exercise such other powers and perform such other financial functions, as may be assigned to him or her by the Board, or as may be prescribed: