Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8A(1)] [Section 8A] [Entire Act] Union of India - Subsection Section 8A(1)(C) in The Companies (Incorporation) Rules, 2014 (C)the name shall not be deemed to be descriptive where "commonly used words" are used in addition to other words in the name;