Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] Bombay Presidency - Subsection Section 3(1)(c) in The Bombay land Acquisition Officers Proceedings Validation Act, 1949 (c)all agreements executed before the said date by companies in respect of any of the said lands, declared to be needed for their purposes; and