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[Cites 0, Cited by 0] [Section 50TV(4)] [Section 50TV] [Entire Act]

State of Maharashtra - Subsection

Section 50TV(4)(a) in The Mumbai Municipal Corporation Act, 1888

(a)make necessary arrangements for the meeting and record the minutes of the meeting and forward the same with the approval of the Chairperson to the ward office and the Corporation;