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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(4)(b) in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

(b)It shall be open to the authority concerned to reject an application for recognition if he considers that any one or more of the requirements referred to under