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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Haryana - Subsection

Section 75(1) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

(1)No sub-soil irrigation work for disposal of effluent from a septic tank shall be laid out within a premises till a suitable area of open land, the situation and extent and sub- soil of which is previously approved by the authorised Officer, is set apart within premises to be used as a farm or a garden.