Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 267] [Entire Act] Union of India - Subsection Section 267(b) in The Companies Act, 1956 (b)suspends, or has at any time suspended, payment to his creditors, or makes, or has at any time made, a composition with them; or
