Bombay High Court
Dr. Sau. Rita Tushar Deshmukh vs The Joint Director Of Education, ... on 10 April, 2023
Author: M.W.Chandwani
Bench: A.S. Chandurkar, M. W. Chandwani
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 2348 OF 2021
Santoshrao Madhavrao Thakare
-Vs.-
Shri Gadge Maharaj Vidyalaya Mandal, Murtizpur and others
WRIT PETITION NO. 2570 OF 2022
Shri Gadge Maharaj Vidyalaya Mandal (Society)
-Vs.-
State of Maharashtra and others
WRIT PETITION NO. 2409 OF 2021
Dr.Sau.Rita Tushar Deshmukh
-Vs.-
The Joint Director of Education, Amravati Division and others
WRIT PETITION NO. 2190 OF 2021
Rakesh Amarchand Badgujar and others
-Vs.-
The Joint Director of Education, Amravati Division and others
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders.
or directions and Registrar's orders.
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W.P. No.2348/2022
Mr.S.P.Bhandarkar, counsel for the petitioner.
Mr.Anup Dhore, counsel for respondent No.1.
Mrs.Shradha Kulkarni, counsel h/f Mr.S.S.Ghate, counsel for
respondent Nos.2 and 3.
Mr.S.M.Vaishnav, counsel for respondent Nos.4 to 9.
W.P. No.2570/2022
Mr.P.S.Chawhan, counsel for petitioner.
Ms N.P.Mehta, AGP for respondent-State.
Mrs.Shradha Kulkarni, counsel h/f Mr.S.S.Ghate, counsel for
respondent No.2.
Mr. C.S.Kaptan, Sr. Advocate a/b Mr.A.A.Naik, counsel for
respondent Nos.3 and 4.
W.P. No.2409/2021 and 2190/2021
Mr.S.M.Vaishnav, counsel for petitioner.
Ms N.P.Mehta, AGP for respondent-State.
Mrs.Shradha Kulkarni, counsel h/f Mr.S.S.Ghate, counsel for
respondent No.2.
Mr. A.S.Dhore, counsel for respondent No.3.
Mr.S.P.Bhandarkar, counsel for respondent Nos.5, 7 & 8 in WP
No.2409/2021 and for respondent No.4 in WP No.2190/2021.
KHUNTE
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CORAM : A.S. CHANDURKAR &
M.W.CHANDWANI, JJ.
DATE : 10 APRIL, 2023 At the request of Shri Ghate, learned counsel appearing for respondent Nos.2 and 3 in Writ Petition No.2348 of 2021, stand over to 17/04/2023.
2. It is made clear that no further adjournment would be granted on account of absence of any counsel.
(M.W.CHANDWANI, J) (A.S.CHANDURKAR, J) KHUNTE ::: Uploaded on - 10/04/2023 ::: Downloaded on - 12/04/2023 03:23:34 :::