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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(a) in The Hindustan Tractors Limited (Acquisition and Transfer of undertaking) Act, 1978

(a)loans advanced by the Central Government or the State Government, or both, to the Company (together with interest due thereon), on or after the after of taking over;