Section 31(1) in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960
(1)As from the date of the coming into force in any State of this Act, the Women' s and Children' s Institutions (Licensing) Act, 1956 (105 of 1956), or any other Act corresponding to this Act in force in that State immediately before such commencement, shall stand repealed.
